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[Cites 0, Cited by 6] [Section 435(1)] [Section 435] [Entire Act]

Union of India - Subsection

Section 435(1)(a) in The Code of Criminal Procedure, 1973

(a)which was investigated by the Delhi Special Police Establishment constituted under the Delhi Special Police Establishment Act, 1946 (25 of 1946), or by any other agency empowered to make investigation into an offence under any Central Act other than this Code, or