Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(G) in Rationalisation of Forms and Reports under Certain Labour Laws Rules, 2017

(G)in rule 76, in clause (i), for the words and figures "in Form XIV", the words and figures "in Form XII annexed to the Rationalisation of Forms and Reports under Certain Labour Laws Rules, 2017" shall be substituted;