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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(1)(b) in Central Madhya Pradesh Gramin Bank (Employees') Pension Regulations, 2018

(b)retires from the service on or after the effective date on account of any bodily or mental infirmity, which permanently, incapacitates him for the service.