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[Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(2)(j) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(j)the limitations and conditions subject to which a breeder may authorise a person to produce, sell, market or otherwise deal with varieties under sub-section (2) of section 28;