Madhya Pradesh High Court
Smt. Monica Tripathi vs The State Of Madhya Pradesh on 4 June, 2021
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-9529-2021 The High Court Of Madhya Pradesh WP-9529-2021 (SMT. MONICA TRIPATHI Vs THE STATE OF MADHYA PRADESH AND OTHERS) WP/09561/2021, WP/09564/2021, WP/09566/2021 2 Indore, Dated : 04-06-2021 Heard through Video Conferencing. Parties through their counsel.
Shri Pushyamitra Bhargav, learned Addl. Advocate General along with Shri Valmik Shakargaon, learned Govt. Advocate undertakes to file reply in all the matters by Monday.
As agreed, list on Thursday i.e.10/06/2021.
(SUJOY PAUL) (SUBODH ABHYANKAR)
V. JUDGE V. JUDGE
soumya
Digitally signed
by SOUMYA
RANJAN DALAI
Date: 2021.06.04
16:17:04 +05'30'