Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Madhya Pradesh High Court

Smt. Monica Tripathi vs The State Of Madhya Pradesh on 4 June, 2021

Author: Sujoy Paul

Bench: Sujoy Paul

1 WP-9529-2021 The High Court Of Madhya Pradesh WP-9529-2021 (SMT. MONICA TRIPATHI Vs THE STATE OF MADHYA PRADESH AND OTHERS) WP/09561/2021, WP/09564/2021, WP/09566/2021 2 Indore, Dated : 04-06-2021 Heard through Video Conferencing. Parties through their counsel.

Shri Pushyamitra Bhargav, learned Addl. Advocate General along with Shri Valmik Shakargaon, learned Govt. Advocate undertakes to file reply in all the matters by Monday.

As agreed, list on Thursday i.e.10/06/2021.




      (SUJOY PAUL)                                     (SUBODH ABHYANKAR)
         V. JUDGE                                              V. JUDGE


  soumya

Digitally signed
by SOUMYA
RANJAN DALAI
Date: 2021.06.04
16:17:04 +05'30'