Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 136 in Tamil Nadu Panchayats Act, 1994 136. Collected rubbish, etc., to belong to Village Panchayat. - All rubbish, filth and other matter collected by a Village Panchayat under this Act shall belong to it.
