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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(b) in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019

(b)"Bill/Report" means essential pass for specially notified transportation's by the State Government under Section 15 of the United Provinces Excise Act, 1910;