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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(4) in Andhra Pradesh Municipalities (Pension-cum-Gratuity Fund) Rules, 1969

(4)When a pension payment order is renewed, the original thumb and finger impression shall be cut off from the old order and attached to the new order.