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State of Uttar Pradesh - Section

Section 676 in Rules under the United Provinces Excise Act, 1910

676. Pass for transport.

- Such transport shall be made under cover of a pass in Form P.D. 25 granted by the Collector of the district in which the distillery is situated or by the officer in-charge of the distillery to whom the power to grant transport passes may have been delegated by the Collector. The pass shall be in triplicate, one part being given to the transporter, one being retained for record and one sent to Collector of the district to which transport is to be made.