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State of Rajasthan - Section

Section 89 in Rajasthan District Board Account Rules

89.

Cheques drawn on a treasury shall be obtained from the Treasury. Each cheque shall bear the book number and a serial number. Unused cheque books shall be kept under lock and key in the personal custody of the Chairman, who shall notify to the treasury upon which he draws the number of the cheque book which he from time to time brings into use.