Madhya Pradesh High Court
Kewal Kumkar Jaggi vs The State Of Madhya Pradesh on 14 December, 2023
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 21788 of 2021 (KEWAL KUMKAR JAGGI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 14-12-2023 Shri Manoj Sharma - Senior Advocate assisted by Shri Quazi Fakhruddin - Advocate for the petitioners.
Shri Amit Sharma - Government Advocate for the State.
Shri Amit Sharma, learned Government Advocate submits that file is allotted to one of the Panel Lawyer Shri Atul Dwivedi and, therefore, he prays for time.
On his request, list this case on 20 th December, 2023 on top of the list under the same head.
(VIVEK AGARWAL) JUDGE vy Signature Not Verified Signed by: VAIBHAV YEOLEKAR Signing time: 15-12-2023 10:38:53