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[Cites 0, Cited by 0] [Section 26(11)] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(11)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)poses a high probability of any of the following harms: (i) a large number of deaths or illness in the affected population; (ii) a large number of serious or long-term disabilities in the affected population, including teratogenic effects, or; (iii) widespread exposure to an infectious or toxic agent that poses a significant risk of substantial future harm to a large number of people in the affected population; and