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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(4)(d) in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004

(d)The complaint does not pertain to the same subject matter for which any proceedings before any Court is pending or a decree or award or a filial order has already been passed by any competent Court; and