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[Cites 0, Cited by 0] [Section 65AA(5)] [Section 65AA] [Entire Act]

State of Rajasthan - Subsection

Section 65AA(5)(iii) in Rajasthan Factories Rules, 1951

(iii)shuts down the heating system of the oven or drier automatically when the concentration in air of the flammable substance in any part of the oven or drier reaches a level of 60 percent of its lower explosive limit, is provided to the oven or drier and maintained in efficient working condition.