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[Cites 0, Cited by 0] [Section 117(2)] [Section 117] [Entire Act]

State of Sikkim - Subsection

Section 117(2)(i) in Sikkim Co-Operative Societies Act, 1978

(i)the procedure for the nomination of a person to whom the share or interest of a member on his death may be transferred or the value thereof may be paid;