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State of Rajasthan - Section

Section 62 in The Rajasthan Excise Rules, 1956

62. Presiding Officer to report the result of auction.

(1)As soon as the auction has been held its result shall be reported by the presiding officer to the Excise Commissioner for sanction.
(2)The Excise Commissioner may either sanction the auction or pass such other orders as he may think fit regarding the disposal of all or any of the licences offered for sale.