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Union of India - Section

Section 149 in The Railway Protection Force Rules, 1987

149. Other minor punishment.

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149.1Enrolled member of the Force, being railway servant shall also be subject to thefollowing minor punishments-
(a)Withholding of the privilege of passes or privilege Ticket Orders or both for aspecified period;
(b)Reduction or withholding of the maximum pension admissible under thepension Rules for a specified period.