Gujarat High Court
Dhfl Pramerica Life Insurance Company ... vs Office Of Insurance Ombudsman & on 27 December, 2016
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/SCA/13477/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 13477 of 2016
WITH
SPECIAL CIVIL APPLICATION NO. 13478 of 2016
WITH
SPECIAL CIVIL APPLICATION NO. 13479 of 2016
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DHFL PRAMERICA LIFE INSURANCE COMPANY LIMITED....Petitioner(s)
Versus
OFFICE OF INSURANCE OMBUDSMAN & 1....Respondent(s)
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Appearance:
MR RUTVIJ M BHATT, ADVOCATE for the Petitioner(s) No. 1
DS AFF.NOT FILED (N) for the Respondent(s) No. 1 - 2
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 27/12/2016
ORAL ORDER
Fresh Notice is to be issued to the respondents returnable on 24.01.2017. Over and above the usual mode of service, the petitioner shall serve this order additionally by mode of Registered A.D. (R.M.CHHAYA, J.) SINDHU NAIR Page 1 of 1 HC-NIC Page 1 of 1 Created On Mon Sep 11 23:52:51 IST 2017