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Gujarat High Court

Dhfl Pramerica Life Insurance Company ... vs Office Of Insurance Ombudsman & on 27 December, 2016

Author: R.M.Chhaya

Bench: R.M.Chhaya

                       C/SCA/13477/2016                                             ORDER




                       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          SPECIAL CIVIL APPLICATION NO. 13477 of 2016
                                                 WITH
                          SPECIAL CIVIL APPLICATION NO. 13478 of 2016
                                                 WITH
                          SPECIAL CIVIL APPLICATION NO. 13479 of 2016

         ================================================================
           DHFL PRAMERICA LIFE INSURANCE COMPANY LIMITED....Petitioner(s)
                                     Versus
               OFFICE OF INSURANCE OMBUDSMAN & 1....Respondent(s)
         ================================================================
         Appearance:
         MR RUTVIJ M BHATT, ADVOCATE for the Petitioner(s) No. 1
         DS AFF.NOT FILED (N) for the Respondent(s) No. 1 - 2
         ================================================================

          CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA

                                          Date : 27/12/2016


                                           ORAL ORDER

Fresh Notice is to be issued to the respondents returnable on 24.01.2017. Over and above the usual mode of service, the petitioner shall serve this order additionally by mode of Registered A.D. (R.M.CHHAYA, J.) SINDHU NAIR Page 1 of 1 HC-NIC Page 1 of 1 Created On Mon Sep 11 23:52:51 IST 2017