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State of Kerala - Section

Section 33 in Kerala General Sales Tax Rules, 1963

33. Name boards etc. in front of godowns.

- Every dealer possessing godown or godowns shall put up in front of such godown or godowns, name board (s) showing the Municipal/Corporation/Panchayat number of building, the name of the dealer, his Registration Certificate number and the number as well as the total number of the godown or godowns. The number of godown should be shown as the numerator and the total number of godowns as the denominator in the board exhibited.