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Bengal Presidency - Section

Section 417 in Police Regulations, Bengal , 1943

417. Duties of Court Sub-Inspector. [§ 12, Act V, 1861].

- Where there is a Court Inspector a Sub-Inspector attached to a Court office shall prosecute such cases as are made over to him by the Inspector and in addition maintain such registers as the Inspector may order him to maintain.In a Sub-divisional Court where there is no Court Inspector, he shall carry out the duties of a Court Inspector and in addition maintain such registers as the Superintendent may order him to maintain.