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[Cites 0, Cited by 0] [Section 8D] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8D(b) in The Jammu and Kashmir Prohibition on Manufacture of Specified Copper Utensils (By Machine) Act, 2006

(b)if the person holding or in possession of such property establishes that he is a bona fide transferee of such property for value without knowing that such property has been acquired.