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State of Bihar - Section

Section 10 in Bihar Minor Mineral Concession Rules, 1972

10. Acknowledgement of application.

- On receipt of the application for a mining lease, the Collector [or Competent Officer or any other officer authorised by the Collector] [Inserted by S. O. 305 dated 26.3.1985.] shall initial the application along with date of its receipt and shall give to the applicant an acknowledgement stating the date of receipt in Form 'B'.