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Madhya Pradesh High Court

Managing Director Manappuram Finance ... vs Shakti Singh on 16 November, 2021

Author: Virender Singh

Bench: Virender Singh

1 MCRC-47266-2021 The High Court Of Madhya Pradesh MCRC No. 47266 of 2021 (MANAGING DIRECTOR MANAPPURAM FINANCE LIMITED V.P. NANDAKUMAR Vs SHAKTI SINGH) 1 Jabalpur, Dated : 16-11-2021 Parties through their counsel. It is informed by Shri Amit Pandey, Panel Lawyer that the case diary is not available.

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(VIRENDER SINGH) JUDGE anand Signature Not Verified SAN Digitally signed by ANAND KRISHNA SEN Date: 2021.11.17 17:01:26 IST