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State of Andhra Pradesh - Section

Section 26 in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

26. [ Non-refundable Registration Charge and License Fee for Permit Room and method payment. [Substituted by Notification G.O.Ms.No. 112, dated 22.3.2017 (w.e.f. 18.6.2012)]

- The Non-refundable Registration Charge and the license fee for a Permit Room shall be Rs. 5,00,000/- and Rs. 10,000/- respectively for the license period or part thereof and is payable in lump-sum, at the time of completion of formalities under Rule 16] [Substituted by Notification G.O.Ms.No. 112, dated 22.3.2017 (w.e.f. 18.6.2012)].