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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Rajasthan - Subsection

Section 49(2)(iii) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(iii)an administrative report on the activities of the Authority during the previous financial year and an account of the activities which are likely to be taken up during the next financial year;