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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(4) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(4)The District Level Grievance Redressal Committee shall consist of the following
(i) Chief Executive Officer, Zila Parishad — Chairperson
(ii) District Elementary Education Officer — Member
(iii) Additional District Elementary Education Officer — Member Secretary