Section 3(1)(d) in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes

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State of Tamilnadu - Subsection

Section 3(1)(d) in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes

(d)comply with and obey all lawful orders and directions in the course of his official duties issued by any person or persons to whom he may be subordinate in the service of the University; and

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State of Tamilnadu - Subsection

Section 3(1)(d) in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes