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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Assam - Subsection

Section 74(2)(b) in Gauhati Municipal Corporation Act, 1971

(b)Compassionate allowances and gratuities to members of the families of deceased municipal officers and staff and may also supplement contributions to a provident fund or an annuity fund in accordance with the said regulations.