Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(2) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001 (2)Commissioner of the respective Division shall be the appellate authority as referred to in sub-section (1) of section 47B.
