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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(1)(D) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(D)The home shall provide separate lodging for men and women inmates, unless a male and a female inmate are