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NCT Delhi - Section

Section 14 in The Delhi Pharmaceutical Sciences and Research University Act, 2008

14. Authority of the University.

(1)The following shall be the authorities of the Universities, namely,-
(1)The General Council
(2)The Board of Governors
(3)The Academic Council
(4)The Finance Committee
(5)Such other authorities as may be declared by the Statutes to be the authorities of the University.