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Supreme Court - Daily Orders

J.Radha Krishna vs Pagadala Bharathi on 5 August, 2019

Bench: Deepak Gupta, Aniruddha Bose

     ITEM NO.5                               COURT NO.6               SECTION XII-A

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

                             I.A. No.57565/2019 in Civil Appeal No.1834/2015


     J. RADHA KRISHNA                                                      Appellant(s)

                                                     VERSUS

     PAGADALA BHARATHI & ANR.                                              Respondent(s)

     (With appln.(s) for early hearing)


     Date : 05-08-2019 These matters were called on for hearing today.


     CORAM :
                                 HON'BLE MR. JUSTICE DEEPAK GUPTA
                                 HON'BLE MR. JUSTICE ANIRUDDHA BOSE


     For Appellant(s)                 Mr. Chandra Mohan Anisetty, Adv.
                                      Mr. Venkateswara Rao Anumolu, AOR

     For Respondent(s)                Mr. M. A. Chinnasamy, AOR
                                      C. Rubavathi, Adv.


                               UPON hearing the counsel the Court made the following
                                                O R D E R

This is an application for early hearing.

Having heard learned counsel for the applicant, we are inclined to allow the prayer for early hearing and it is directed that the appeal be listed before the appropriate Bench in the month of January, 2020.

The interlocutory application stands disposed of.



Signature Not Verified

Digitally signed by
CHETAN KUMAR
Date: 2019.08.07
13:08:15 IST                (Chetan Kumar)                            (Anand Prakash)
Reason:
                             A.R.-cum-P.S.                              Court Master