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[Cites 0, Cited by 3] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(1) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

(1)As soon as may be, after the commencement of this Act, the Government shall, by notification constitute an Expert Committee for each district in the State with effect from such date, as may be specified in the notification.