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Andhra Pradesh High Court - Amravati

Bolem Raja Babu vs Kora Jagadish on 25 August, 2020

Author: J.K. Maheshwari

Bench: J K Maheshwari

             HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                     CHIEF JUSTICE J.K. MAHESHWARI

                   CRIMINAL PETITION No.4895 OF 2018
                   (Taken up through video conferencing)

Bolem Raja Babu
                                                              ...      Petitioner

Versus

Kora Jagadish and another
                                                         ...         Respondents

Counsel for Petitioner             :      Sri Jayanti S C Sekhar

Counsel for Respondent No.1        :      --

Counsel for Respondent No.2        :      Public Prosecutor



                                 ORAL ORDER

DT. 25.08.2020 This Criminal Petition has been filed seeking to quash the proceedings against the petitioner in C.C.No.3 of 2016 on the file of the Judicial Magistrate of First Class, Yellamanchili, Visakhapatnam District.

As per the information available on Case Information System (CIS), the aforesaid case has already been closed on 10.05.2019. Therefore, this petition has now rendered infructuous.

Accordingly, this Criminal Petition is dismissed as infructuous. As a sequel, all the pending miscellaneous applications shall stand closed.

J.K. MAHESHWARI, CJ Yvk 157 2 THE CHIEF JUSTICE J.K. MAHESHWARI CRIMINAL PETITION NO.4895 OF 2018 Date: 25.08.2020 Yvk