Andhra Pradesh High Court - Amravati
Bolem Raja Babu vs Kora Jagadish on 25 August, 2020
Author: J.K. Maheshwari
Bench: J K Maheshwari
HIGH COURT OF ANDHRA PRADESH : AMARAVATI
CHIEF JUSTICE J.K. MAHESHWARI
CRIMINAL PETITION No.4895 OF 2018
(Taken up through video conferencing)
Bolem Raja Babu
... Petitioner
Versus
Kora Jagadish and another
... Respondents
Counsel for Petitioner : Sri Jayanti S C Sekhar
Counsel for Respondent No.1 : --
Counsel for Respondent No.2 : Public Prosecutor
ORAL ORDER
DT. 25.08.2020 This Criminal Petition has been filed seeking to quash the proceedings against the petitioner in C.C.No.3 of 2016 on the file of the Judicial Magistrate of First Class, Yellamanchili, Visakhapatnam District.
As per the information available on Case Information System (CIS), the aforesaid case has already been closed on 10.05.2019. Therefore, this petition has now rendered infructuous.
Accordingly, this Criminal Petition is dismissed as infructuous. As a sequel, all the pending miscellaneous applications shall stand closed.
J.K. MAHESHWARI, CJ Yvk 157 2 THE CHIEF JUSTICE J.K. MAHESHWARI CRIMINAL PETITION NO.4895 OF 2018 Date: 25.08.2020 Yvk