Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Punjab - Subsection Section 27(3) in The Baba Farid University of Health Sciences Act, 1998 (3)The Vice-Chancellor shall be the Convenor, and the Pro-Vice- Chancellor shall be the Secretary, of the Board of Management.
