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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1) in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989

(1)If the application received under rule 6 is not in order, the licensing authority shall return the same to the applicant with the direction for presenting fresh application within a period of thirty days after complying with the directions of the Licensing authority failing which such application shall be deemed to have been rejected.