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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Bihar - Subsection

Section 68(1)(ii) in The Bihar Motor Vehicles Rules, 1992

(ii)Power to countersign or refuse to countersign permits granted in any other State, under Section 88 and the power to attach conditions or vary the conditions so attached.