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[Cites 0, Cited by 2] [Entire Act]

State of Telangana - Section

Section 427 in Greater Hyderabad Municipal Corporation Act, 1955

427. Measures for watering streets.

- The Commissioner may-
(a)take measures for having the public streets watered at such time and seasons and in such manner as he shall think fit;
(b)procure and maintain such vehicles, animals apparatus as he shall think fit for the said purpose.