Delhi High Court - Orders
Splendor Landbase Ltd vs Aparna Ashram Society & Anr on 16 November, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~18 & 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 366/2021 & I.A. 10176/2021, I.A. 22220/2023
SPLENDOR LANDBASE LTD. ..... Petitioner
Through: Mr. Gaurav Puri and Mr. Sarthak
Gupta, Advs.
versus
APARNA ASHRAM SOCIETY & ANR. ..... Respondents
Through: Dr. Surya Parkash, Adv.
Mr. Rahul Gupta, Mr. Shekhar Gupta
and Mr. Raghwendra Pratap Rao,
Advs. for R2.
Mr. P.V. Kapur, Sr. Adv. along with
Mr. Viren Bansal, Mr. Adhirath
Singh, Mr. Harshit Kapoor and Mr.
Manan Mitra, Advs. for R3 - R6.
19
+ O.M.P.(I) (COMM.) 25/2021, I.A. 10177/2021, I.A. 20367/2022
I.A. 22218/2023 & I.A. 22219/2023
M/S SPLENDOR LANDBASE LTD. ..... Petitioner
Through: Mr. Gaurav Puri and Mr. Sarthak
Gupta, Advs.
versus
M/S APARNA ASHRAM (SOCIETY) & ANR. ..... Respondents
Through: Dr. Surya Parkash, Adv.
Mr. Rahul Gupta, Mr. Shekhar Gupta
and Mr. Raghwendra Pratap Rao,
Advs. for R2.
Mr. P.V. Kapur, Sr. Adv. along with
Mr. Viren Bansal, Mr. Adhirath
Singh, Mr. Harshit Kapoor and Mr.
Manan Mitra, Advs. for R3 - R6.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/11/2023 at 22:52:21 % 16.11.2023
1. Written submissions are stated to have been filed on behalf of respondent no(s). 3 to 6, however, the same are not on record. Let the same be placed on record before the next date of hearing.
2. List for arguments on behalf of respondent no(s). 3 to 6 on 11.12.2023.
SACHIN DATTA, J NOVEMBER 16, 2023/AT This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/11/2023 at 22:52:21