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Delhi High Court - Orders

Splendor Landbase Ltd vs Aparna Ashram Society & Anr on 16 November, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~18 & 19
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           ARB.P. 366/2021 & I.A. 10176/2021, I.A. 22220/2023
                                                SPLENDOR LANDBASE LTD.                         ..... Petitioner
                                                                Through: Mr. Gaurav Puri and Mr. Sarthak
                                                                             Gupta, Advs.
                                                                versus

                                                APARNA ASHRAM SOCIETY & ANR.            ..... Respondents
                                                            Through: Dr. Surya Parkash, Adv.
                                                                     Mr. Rahul Gupta, Mr. Shekhar Gupta
                                                                     and Mr. Raghwendra Pratap Rao,
                                                                     Advs. for R2.
                                                                     Mr. P.V. Kapur, Sr. Adv. along with
                                                                     Mr. Viren Bansal, Mr. Adhirath
                                                                     Singh, Mr. Harshit Kapoor and Mr.
                                                                     Manan Mitra, Advs. for R3 - R6.
                                    19
                                    +           O.M.P.(I) (COMM.) 25/2021, I.A. 10177/2021, I.A. 20367/2022
                                                I.A. 22218/2023 & I.A. 22219/2023
                                                M/S SPLENDOR LANDBASE LTD.                     ..... Petitioner
                                                                 Through: Mr. Gaurav Puri and Mr. Sarthak
                                                                              Gupta, Advs.
                                                                 versus

                                                M/S APARNA ASHRAM (SOCIETY) & ANR. ..... Respondents
                                                             Through: Dr. Surya Parkash, Adv.
                                                                      Mr. Rahul Gupta, Mr. Shekhar Gupta
                                                                      and Mr. Raghwendra Pratap Rao,
                                                                      Advs. for R2.
                                                                      Mr. P.V. Kapur, Sr. Adv. along with
                                                                      Mr. Viren Bansal, Mr. Adhirath
                                                                      Singh, Mr. Harshit Kapoor and Mr.
                                                                      Manan Mitra, Advs. for R3 - R6.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/11/2023 at 22:52:21 % 16.11.2023

1. Written submissions are stated to have been filed on behalf of respondent no(s). 3 to 6, however, the same are not on record. Let the same be placed on record before the next date of hearing.

2. List for arguments on behalf of respondent no(s). 3 to 6 on 11.12.2023.

SACHIN DATTA, J NOVEMBER 16, 2023/AT This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/11/2023 at 22:52:21