Delhi High Court - Orders
Ravinder Singh & Ors vs Cbi on 15 February, 2022
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 686/2022
RAVINDER SINGH & ORS ...... Petitioners
Through Mr. Akhil Mittal, Advocate
versus
CBI ..... Respondent
Through Mr. Anupam S Sharma, SPP for CBI
with Ms. Harpreet Kalsi, Mr.Prakarsh
Airan, Advocates
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 15.02.2022 HEARD THROUGH VIDEO CONFERENCING CRL.M.A. 2956/2022 (Exemption) Allowed, subject to all just exceptions. CRL.M.C. 686/2022 & CRL.M.A. 2955/2022
1. Certain judgments have been handed over to the Court Master today morning. Let the same be placed on record.
2. List on 28.03.2022.
SUBRAMONIUM PRASAD, J FEBRUARY 15, 2022 hsk Signature Not Verified Digitally Signed By:SHAZAAD ZAKIR Signing Date:17.02.2022 11:20:11