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[Cites 0, Cited by 0] [Section 34(5)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(5)(vii) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(vii)For height of buildings with 15 metres and above other parameters of the building shall governed by provisions relating to multi-storeyed building specified in these Regulations.