Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Karnataka - Subsection Section 5(2) in THE KARNATAKA PRISON DEVELOPMENT BOARD ACT, 2021 (2)The Board shall ordinarily meet at such time and place as the Chairperson may decide, provided that at-least once in every three months;
