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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Madhya Pradesh - Subsection

Section 57(5) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

(5)Guages in feet and tenths with figures indicating feet and half feet shall be painted on both ends of the vessels to enable their actual draft to be readily ascertained at any time.