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Union of India - Section
Section 7 in Life Insurance Corporation of India Development Officers (Revision of Terms and Conditions of Service) Rules, 1986
7. [ City Compensatory Allowance. [Notified in Gazette of India G.S.R. 825(E) dated 08.10.2010.]
- The scales of City Compensatory Allowance payable to Development Officers shall be as under:| Place of posting | Rate of House Rent Allowance |
| i. Cities of Mumbai, Kolkata, Chennai, NewDelhi, Noida, Faridabad, Ghaziabad, Gurgaon ,Navi Mumbai,Hyderabad, Bengaluru and other cities with population of 45 lakhsand above. | 3% of Pay, subject to the maximum of Rs. 675/-per month |
| ii Cities with population exceeding 12 lakhs,butless than 45 lakhs and except those mentioned at (i) and any cityin the State of Goa | 2.5 % of Pay, subject to the maximum of Rs.625/- per month |
| iii Cities with population of five lakhs andabove but not exceeding twelve lakhs, States Capitals withpopulation not exceeding twelve lakhs. Chandigarh, Mohali,Pondicherry, Port Blair and Panchkula. | 2 % of Pay, subject to the maximum of Rs. 545/-per month |