Delhi High Court - Orders
M/S Servotech Power Systems Ltd vs M/S Energy Efficiency Services Ltd. & ... on 11 September, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 73/2023 & I.A. 3219/2023 (stay)
M/S SERVOTECH POWER SYSTEMS LTD ..... Petitioner
Through: Mr.Akshay Chandra & Mr.Vishal
Tanwar, Advs.
versus
M/S ENERGY EFFICIENCY SERVICES LTD. & ANR.
..... Respondents
Through: Mr.Tushar Jain & Mr.Vaibhav
Choudhary, Advs. for R-1.
Mr.Udayan Tandon & Mr.Puneet Rathi, Advs. for
R-2.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 11.09.2023
1. The matter has been taken up today as 08.09.2023 was declared a holiday on account of the preparations for G-20 Summit, held on 09.09.2023 and 10.09.2023.
2. Though reply filed by respondent no.1 is already on record, learned counsel for respondent no.2 prays for and is granted three weeks' time to file a reply. Rejoinder(s) thereto, if any, be filed within six weeks thereafter.
3. List on 09.01.2024.
4. Interim orders to continue till the next date.
REKHA PALLI, J SEPTEMBER 11, 2023 kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:54:29