Patna High Court - Orders
Kumari Ranjana And Ors vs The State Of Bihar And Ors on 15 November, 2022
Author: Madhuresh Prasad
Bench: Madhuresh Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.3590 of 2018
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Kumari Ranjana and Ors
... ... Petitioners
Versus
The State Of Bihar and Ors
... ... Respondents
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Appearance :
For the Petitioners : N o n e.
For the State : Mr. Binay Kumar AC to SC-10
For the High Court : Mr. Sanjeev Kumar, Adv.
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CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
ORAL ORDER
3 15-11-2022None appears on behalf of the petitioners.
It is submitted by learned counsel for the State as well as learned counsel for the High Court that in view of decision of this Court dated 29-09-2022, passed in C.W.J.C. No. 21219 of 2018, (Suprabhat Kumar & Ors. vs. State of Bihar & Ors.) which covers the issues raised in the instant writ proceedings, the same has become infructuous.
Matter is adjourned to the next assigned date i.e., on 22-11-2022.
(Madhuresh Prasad, J) shyambihari/-
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