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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Karnataka - Subsection

Section 8(2) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(2)Any student of a college or institution specified in sub-section (1), who was studying for any examination of the University of Agricultural Sciences, Bangalore and University of Agricultural Sciences, Dharwad, as the case may be, prior to the specified date, shall be permitted to complete his course in preparation therefor, and the University shall make arrangements for holding for such students, examinations, for such period as may be prescribed, in accordance with the cirricula of students of the University of Agricultural Sciences, Bangalore and the University of Agricultural Sciences, Dharwad, as the case may be.