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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(ix) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(ix)"Command Land" and "Un-commanded Land" shall respectively mean land shown as such by the Irrigation Department of the State Government in its latest authenticated command arid un-command statement with reference to any area of the Indira Gandhi Canal Colony;