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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(1)(i) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975

(i)it is made by the mundkar in writing and is admitted by him before the Mamlatdar;