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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Telangana - Subsection

Section 64(1)(c) in Telangana Panchayat Raj Act, 2018

(c)such other tax as the Government may, by notification, direct any Gram Panchayat or class of Gram Panchayats to levy subject to such rules as may be prescribed: